REGENT COMPUTRONICS PVT. LTD.

Syed Husain Ansari Appellant

V/S

CENTRAL ADMINISTRATIVE TRIBUNAL Respondents

Referred Judgements :-

EXECUTIVE OFFICER EXECUTIVE OFFICER TIRUMALA TIRUPATI DEVASTHANAM EXECUTIVE OFFICER TIRUMALA TIRUPATI DEVASTHANAM EXECUTIVE OFFICER EXECUTIVE OFFICER VS. E TIRUPALU:C R SIVA REDDY:R SATYANARAYANA SWAMY:M JAYAPRAKASH:T VENKATESWARLU:C VANI [REFERRED TO]
SECRETARY ANDHRA PRADESH PUBLIC SERVICE COMMISSION VS. YVVR SRINIVASULU [REFERRED TO]
STATE OF UTTAR PRADESH VS. OM PRAKASH [REFERRED TO]
PARVATI DEVI VS. STATE OF U P [REFERRED TO]

JUDGEMENT

(1.) Heard Sri H.N. Singh, Senior Advocate appearing on behalf of the petitioner, Sri H.C. Dubey, Advocate appears on behalf of respondent Nos. 2 to 5 and Sri Avnish Tripathi, Advocate appears on behalf of respondent No. 6.

(2.) List revised.

(3.) Counsel for the respondent No. 6 is not present.

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SYED HUSAIN ANSARI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL

Referred Judgements :-

JUDGEMENT

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