PAWAN KUMAR Vs. STATE OF U P

Referred Judgements :-

UNION OF INDIA VS. BHAGWAN SINGH [REFERRED TO]
UNION OF INDIA (UOI) AND ANR. VS. B. KISHORE [REFERRED TO]
M/S ANAND BUTTONS LTD. ETC. VS. STATE OF HARYANA AND OTHERS [REFERRED TO]
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED VS. BROJO NATH GANGULY / TARUN KANTI SENGUPTA [REFERRED TO]
HARYANA STATE ELECTRICITY BOARD VS. NARESH TANWAR [REFERRED TO]
STATE OF UTTAR PRADESH VS. PARASNATH [REFERRED TO]
STATE OF BIHAR VS. KAMESHWAR PRASAD SINGH [REFERRED TO]
HARYANA STATE ELECTRICITY BOARD VS. KRISHNA DEVI [REFERRED TO]
UNION OF INDIA VS. INTERNATIONAL TRADING COMPANY [REFERRED TO]
UNION OF INDIA VS. R PADMANABHAN [REFERRED TO]
LALIT MOHAN PANDEY VS. POORAN SINGH [REFERRED TO]
NATIONAL HYDROELECTRIC POWER CORPN VS. NANAK CHAND [REFERRED TO]
KASTHA NIWARAK G S S MARYADIT INDORE VS. PRESIDENT INDORE DEVLOPMENT AUTHORITY [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. SAJAD AHMED MIR [REFERRED TO]
I G KARMIK VS. PRAHALAD MANI TRIPATHI [REFERRED TO]
STATE OF BIHAR VS. UPENDRA NARAYAN SINGH [REFERRED TO]
ESTERN COALFIELD LTD VS. ANIL BADYAKAR [REFERRED TO]
SANTOSH KUMAR DUBEY VS. STATE OF U P [REFERRED TO]
UNION OF INDIA VS. KARTICK CHANDRA MONDAL [REFERRED TO]
STATE OF KARNATAKA VS. GADILLINGAPPA [REFERRED TO]
STATE BANK OF INDIA VS. RAJKUMAR [REFERRED TO]
LOCAL ADMINISTRATION DEPARTMENT VS. M SELVANAYAGAM ALIAS KUMARAVELU [REFERRED TO]
SANJEEV KUMAR DUBEY VS. DISTRICT INSPECTOR OF SCHOOLS ETAWAH [REFERRED TO]
MADHULIKA PATHAK VS. STATE OF U P [REFERRED TO]