SHYAM KRISHNA DUBEY Vs. COLLECTOR AND OTHERS

JUDGEMENT

(1.) The counsel for the petitioner is permitted to add relief relating to mandamus.

(2.) Heard Sri Rajeev Misra, counsel for the petitioner and Sri Sanjay Goswami, counsel for the respondents.

(3.) The writ petition has been filed against the order of Collector, respondent no.1 dated 18.9.2013 and the Assistant Collector, Ist Class, respondent no.2, dated 21.2.2013 passed in the proceeding under Section 122-B of U.P. Act No.1 of 1951.