RAVENDRA SINGH Vs. STATE OF U P

Referred Judgements :-

MOHD. BHAKAR VS. KRISHNA REDDY [REFERRED TO]
SYED KHALID RIZVI AND OTHERS VS. UNION OF INDIA AND OTHERS [REFERRED TO]
I.N. SUBBAREDDY VS. STATE OF A.P. [REFERRED TO]
STATE OF MADHYA PRADESH VS. SHARDUL SINGH [REFERRED TO]
RAMCHANDRA SHANKAR DEODHAP VS. STATE OF MAHARASHTRA [REFERRED TO]
MOHAMMAD SHUJAT ALI SUNKARA RATTAIAH V MARKANDEYA M NAGENDER RAO VS. UNION OF INDIA [REFERRED TO]
N SUBBA REDDY VS. ANDHRA UNIVERSITY [REFERRED TO]
MYSORE STATE ROAD TRANSPORT CORPORATION STATE OF MYSORE VS. MIRJA KHASIM ALI BEG:S M AHMED [REFERRED TO]
LILYKURIAN VS. SR LEWINA [REFERRED TO]
SYED KHALID RIZVI OTHERS KRISHNA BEHARI SRIVASTAVA RAMESH PRASAD SINGH OTHERS VS. UNION OF INDIA [REFERRED TO]
PRAFULLA KUMAR SWAIN BIJAY KISHORE MOHANTY SECRETARY FOREST FISHERIES AND ANIMAL HUSBANDRY DEPARTMENT GOVERNMENT OF ORISSA VS. PRAKASH CHANDRA MISRA:PRAKASH CHANDRA MISRA:PRAKASH CHANDRA MISRA [REFERRED TO]
K NARAYANAN R MAHADEV VS. STATE OF KARNATAKA [REFERRED TO]
COMMON CAUSE VS. UNION OF INDIA [REFERRED TO]
JANSATTA KARYALAYA VS. COMMISSIONER OF INCOME TAX GUJARAT [REFERRED TO]
RAJEEV RANJAN MISRA VS. STATE OF U P [REFERRED TO]
COMMITTEE OF MANAGEMENT LALA BABU BAIJAL MEMORIAL INTER COLLAGE LODIPUR GHAZIABAD VS. STATE OF U P [REFERRED TO]