LAWS(ALL)-2013-10-53

GOPALJI GUPTA Vs. ADDITIONAL DISTRICT JUDGE

Decided On October 29, 2013
Gopalji Gupta Appellant
V/S
ADDITIONAL DISTRICT JUDGE Respondents

JUDGEMENT

(1.) Heard Mohammad Arif Khan, learned Senior Advocate assisted by Mohammad Aslam Khan, learned counsel for the petitioners as well as Mr S.K. Mehrotra, learned counsel for the respondents.

(2.) The petitioners have assailed the the order dated 17.5.2002, passed by the Additional Civil Judge ( Senior Division ) Lakhimpur, Kheri in Civil Suit No.441/2000.

(3.) The respondents-plaintiffs instituted a suit for cancellation of different sale-deeds as well as for mandatory injunction against the defendant nos. 1 to 5 to remove the machinaries and possession from the land of plaintiff no. 6.