LAKHAPATIYA Vs. STATE OF U.P.

JUDGEMENT

(1.) The solitary respondent Manoj Prasad has appeared in Court in pursuance to Court's order dated 10.10.2013. Sri Rakesh Prasad, Advocate, who has entered appearance on his behalf by filing power, identifies the respondent.

(2.) Respondent need not appear further in the appeal unless directed by the Court.

(3.) Lower court records have been received. Appeal to be listed only when it is ripe for hearing before the appropriate Bench.