LAWS(ALL)-2013-1-314

RAVINDRA DUTT RAI Vs. STATE OF U.P.

Decided On January 07, 2013
Ravindra Dutt Rai Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) THIS is an application to correct the District Gorakhpur in place of Deoria as the trial is going on in Gorakhpur. Application is allowed.

(2.) LET , the order dated 18.12.2012 passed by this Court be corrected accordingly.