OM PRAKASH Vs. BAIJNATH SINGH

Referred Judgements :-

SRIKANT VS. KING EMPEROR [REFERRED TO]
KALI CHARAN MUKERJI VS. EMPEROR [REFERRED TO]
MT. TITLI VS. ALFRED ROBERT JONES [REFERRED TO]
INDAR DATT VS. EMPEROR [REFERRED TO]
PERUMAL MUDALIAR VS. SOUTH INDIAN RAILWAY COMPANY LTD. [REFERRED TO]
RAM CHANDRA VS. STATE OF UTTAR PRADESH [REFERRED TO]
HAJI MOHAMMAD EKRAMUL HAQ VS. STATE OF WEST BENGAL [REFERRED TO]
ISHWARI PRASAD MISRA VS. MOHAMMAD ISA [REFERRED TO]
MAGAN BIHARI LAL VS. STATE OF PUNJAB [REFERRED TO]
STATE DELHI ADMINISTRATION VS. PALI RAM [REFERRED TO]
MURARI LAL VS. STATE OF MADHYA PRADESH [REFERRED TO]
MURARI LAL VS. STATE OF MADHYA PRADESH [REFERRED TO]
FOREST RANGE OFFICER KHUSHBOO ENTERPRISES VS. P MOHAMMAD ALI:FOREST RANGE OFFICER [REFERRED TO]
S V R MUDALIAR OTHERS VS. RAJABU F BUHARI MRS [REFERRED TO]
GULZAR ALI RAJ MOHAMMAD VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. JAI LAL [REFERRED TO]
SHRIMANT SHAMRAO SURYAVANSHI VS. PRALHAD BHAIROBA SURYAVANSHI [REFERRED TO]
LALIT POPLI VS. CANARA BANK [REFERRED TO]
RAMESH CHANDRA AGRAWAL VS. REGENCY HOSPITAL LTD [REFERRED TO]
FGP LTD VS. SALEH HOOSEINI DOCTOR [REFERRED TO]
MUSHEER KHAN ALIAS BADSHAH KHAN VS. STATE OF MADHYA PRADESH [REFERRED TO]
AJIT PRASAD JAIN VS. N K WIDHANI [REFERRED TO]
ABDUL HAKEEM KHAN VS. ABDUL MANNAN KHADRI [REFERRED TO]
SUDHINDRA NATH DUTT VS. KING [REFERRED TO]
S V SANKARALINGA NADAR VS. P T S RATNASWAMI NADAR [REFERRED TO]
STATE VS. KANHU CHARAN BARIK [REFERRED TO]
GOVT OF W B VS. NITYA GOPAL BASAK [REFERRED TO]
PALANISWAMY VAIYAPURI VS. STATE OF MAHARASHTRA [REFERRED TO]
MT GAINDO DEVI VS. SHANTI SWARUP [REFERRED TO]
SAQLAIN AHMAD VS. EMPEROR [REFERRED TO]
SITA NATH BASAK VS. MOHINI MOHAN SINGH [REFERRED TO]
GUNTAKA HUSSENAIAH VS. BUSETTI YERRAIAH [REFERRED TO]