VEDMANI MISHRA Vs. STATE OF U.P.

Referred Judgements :-

S.L. KAPOOR V. JAGMOHAN AND OTHERS [REFERRED TO]
DR. AMARJEET SINGH AHLUWALIA V. STATE OF PUNJAB AND OTHERS [REFERRED TO]
AMARJIT SINGH AHLUWALIA VS. STATE OF PUNJAB [REFERRED TO]
S L KAPOOR VS. JAGMOHAN [REFERRED TO]
PRAFULLA KUMAR SWAIN BIJAY KISHORE MOHANTY SECRETARY FOREST FISHERIES AND ANIMAL HUSBANDRY DEPARTMENT GOVERNMENT OF ORISSA VS. PRAKASH CHANDRA MISRA:PRAKASH CHANDRA MISRA:PRAKASH CHANDRA MISRA [REFERRED TO]
STATE BANK OF PATIALA VS. S K SHARMA [REFERRED TO]
RAJENDRA SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
JAGDISH CH PATNAIK NALINIKANTA MOHAPATRA VS. STATE OF ORISSA [REFERRED TO]
ALIGARH MUSLIM UNIVERSITY VS. MANSOOR ALI KHAN [REFERRED TO]
KARNATAKA STATE ROAD TRANSPOART CORPO VS. S G KOTTURAPPA [REFERRED TO]
VIVEKA NAND SETHI VS. CHAIRMAN J and K BANK LTD [REFERRED TO]
STATE OF U P VS. NEERAJ AWASTHI [REFERRED TO]
P D AGRAWAL VS. STATE BANK OF INDIA [REFERRED TO]
PUNJAB NATIONAL BANK VS. MANJEET SINGH [REFERRED TO]
BIECCO LAWRIE LTD VS. STATE OF WEST BENGAL [REFERRED TO]
STATE OF U P VS. NAGESH UPADHYAY [REFERRED TO]
BALDEV RAJ VS. STATE OF PUNJAB [REFERRED TO]
HARYANA POWER GENERATION CORPORATION LIMITED VS. HARKESH CHAND [REFERRED TO]