SYED MAHFOOZ HUSSAIN Vs. STATE OF U P

Referred Judgements :-

ABEL V. LEE [REFERRED TO]
CAPE BRADY SYNDICATE V. I.R.C. [REFERRED TO]
M/S. NAVEEN GUN HOUSE V. UNION OF INDIA [REFERRED TO]
FAKHRUDDIN V. STATE OF U.P. [REFERRED TO]
COMMISSIONER OF AGRICULTURAL INCOME TAX WEST BENGAL VS. SASHEB CHANDRA MANDAL [REFERRED TO]
BENGAL IMMUNITY COMPANY LIMITED VS. STATE OF BIHAR [REFERRED TO]
JAGANNATH VS. UNION OF INDIA [REFERRED TO]
BANARSI DEBI LUXMI NIWAS MOODY VS. INCOME TAX OFFICER DISTRICT IV CALCUTTA:INCOME TAX OFFICER DISTRICT IV CALCUTTA [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAI VS. AJAX PRODUCTS LIMITED [REFERRED TO]
COMMISSIONE OF INCOME TAX MADRAS O V R SV SR ARUNACHALAM CRETTAR VS. V MR P FIRM MUAR O R M O M A M CHIDAMBARAM CHETTIAR THE COMMISSIONER OF INCOME TAX MADRAS O RM SP SV FIRM [REFERRED TO]
COMMISSIONER OF INCOME TAX PATIALA VS. SHAHZADA NAND AND SONS [REFERRED TO]
S KODAR INDIAN MOTORS PARTS AND ACCESSORIES LIMITED SUNDRAM INDUSTRIES P LIMITED UPPER INDIA TRADING P LIMITED THE CENTURY RAYON SALES DEPOT SALEM THE ASSOCIATED CEMENT CO LIMITED TAMIL NADU THE GENERAL ELECTRIC CO OF INDIA VS. STATE OF KERALA:STATE OF TAMIL NADUS:STATE OF TAMIL NADU:THE SECRETARY TO THE GOVERNMENT REVENUE DEPARTMENT MADRAS:STATE OF TAMIL NADU [REFERRED TO]
COMMISSIONER OF INCOME TAX LUCKNOW VS. MADHO PD JATIA [REFERRED TO]
TARULATA SHYAM VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
S P GUPTA V M TARKUNDE J L KALRA IQBAL M CHAGLA MISS LILY THOMAS A RAJAPPA UNION OF INDIA D N PANDEY R PRASAD SINHA VS. UNION OF INDIA [REFERRED TO]
D D JOSHI VS. UNION OF INDIA [REFERRED TO]
TITAGHUR PAPER MILLS COMPANY LIMITED VS. STATE OF ORISSA [REFERRED TO]
HOECHST PHARMACEUTICALS LIMITED JUMNA FLOUR AND OIL MILLS PHARMA ASSOCIATES VS. STATE OF BIHAR [REFERRED TO]
ASSISTANT COLLECTOR OF CENTRAL EXCISE CHANDAN NAGAR WEST BENGAL VS. DUNLOP INDIA LIMITED [REFERRED TO]
SHYAMKISHORE VS. MUNICIPAL CORPORATION O F DELHI [REFERRED TO]
GUJARAT AGRO INDUSTRIES COMPANY LIMITED VS. MUNICIPAL CORPORATION OF CITY OF AHMEDABAD [REFERRED TO]
STATE OF TRIPURA VS. MANORANJAN CHAKRABORTY [REFERRED TO]
DADI JAGANNADHAM VS. JAMMULU RAMULU [REFERRED TO]
SIDDAPPA VASAPPA KURI VS. SPECIAL LAND ACQUISITION OFFICER [REFERRED TO]