KESERWANI ZARDA BHANDAR Vs. STATE OF U P

Referred Judgements :-

U.P. AATA CHAKKI V. KRISHI UTPADAN MANDI SAMITI [REFERRED TO]
ATMA RAM RATAN LAL V. STATE OF U.P. [REFERRED TO]
RAM BHAROSEY AND ORS. V. KRISHI UTPADAN MANDI SAMITI [REFERRED TO]
BELSUND SUGAR CO. V. STATE OF BIHAR [REFERRED TO]
DEPUTY GOMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM VS. PIO FOOD PACKERS [REFERRED TO]
STATE OF TAMIL NADU VS. MAHI TRADERS:TVL INTER CONTINENTAL LEATHER TRADERS MADRAS:G N R INDUSTRIES: S A G S ARMUGHAM AND CO:PRASAD LEATHER MART:SEEMA LEATHER CO :S K S AND SONS:THIR NISAR PRIME TANNERY:C KALAYANAM:P JAYAM TRADING CORPN :T A A [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE JAIPUR COLLECTOR OF CENTRAL EXCISE INDORE COLLECTOR OF CENTRAL EXCISE INDORE VS. RAJASTHAN STATE CHEMICAL WORKS DEEDWANA RAJASTHAN: SUNDERSON MINERALS LTD [REFERRED TO]
KUSUM CHANDRAKANT KHAUSHE VS. L HMLINGLIANA [REFERRED TO]
EDWARD KEVENTER PRIVATE LIMITED VS. BIHAR STATE AGRICULTURAL MARKETING BOARD [REFERRED TO]
PARK LEATHER INDUSTRY PRIVATE LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
ITC LIMITED VS. AGRICULTURAL PRODUCE MARKET COMMITTEE [REFERRED TO]
HANSRAJ AND SONS VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
KRISHI UTPADAN MANDI SAMITI VS. OM PRAKASH [REFERRED TO]