RAM DULAR YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS

JUDGEMENT

(1.) Heard Counsel for the parties and perused the record.

(2.) This petition has been filed challenging the validity and correctness of the order dated 19.9.1996 passed by District Inspector of Schools, Jaunpur, respondent No. 1 approving the order of termination.

(3.) The brief facts of the case are that Brijesh Inter College, Gulalpur, Jaunpur is a recognized Intermediate College under the U.P. Intermediate Education Act, 1921 and the Payment of Salary Act, 1971 (U.P. Act No. 24 of 1971) is also applicable to it. It is alleged that the petitioner was initially appointed on the post of Assistant Clerk on 10.8.1966 and was subsequently promoted to the post of Head Clerk w.e.f. 1.7.1991. It is further alleged that on the basis of a false complaint dated 20.7.96 made against him, he was placed under suspension by the Committee of Management.