LAWS(ALL)-2003-9-11

MODH UMAR Vs. EXECUTIVE OFFICER NAGAR PALIKA PARISHAD

Decided On September 26, 2003
MODH.UMAR Appellant
V/S
EXECUTIVE OFFICER, NAGAR PALIKA PARISHAD Respondents

JUDGEMENT

(1.) Heard Counsel for the parties and perused the record.

(2.) By means of this writ petition the petitioner is challenging the validity and correctness of the impugned notice dated 1.12.2000 passed by the Executive Officer, Nagar Palika Parishad, Suar, District Rampur by which the services of the petitioner have been dispensed with as no longer required.

(3.) It is alleged that the name of the petitioner was registered in the Employment Exchange of Rampur. His date of birth according to the certificate issued by the Principal, Government Inter College, Rampur is 2.3.1964 and he belongs to backward class. It is further alleged that he had appeared in High School Examination but failed.