REGENT COMPUTRONICS PVT. LTD.

TRIBHUWAN NATH SRIVASTAVA Appellant

V/S

CHAIRMAN AND MANAGING DIRECTOR, INDIAN OVERSEAS BANK, CONTROL OFFICE, CHENNAI Respondents

Referred Judgements :-

DR.SANGEETA SRIVASTAVA V. UNIVERSITY OF ALLAHABAD [REFERRED TO]
COMMISSIONER OF POLICE,BOMBAY V. GORDHANDAS BHANJI [REFERRED TO]
J P KULSHRESTHA VS. CHANCELLOR ALLAHABAD UNIVERSITY [REFERRED TO]
COMPTROLLER AND AUDITOR GENERAL OF INDIA GIAN PRAKASH NEW DELHI VS. K S JAGANNATHAN [REFERRED TO]
ANDHRA PRADESH S R T C VS. STATE TRANSPORT APPELLATE TRIBUNAL [REFERRED TO]
STATE OF BIHAR VS. BRAJ KUMAR MISHRA [REFERRED TO]
DAI ICHI KARKARIA LIMITED VS. UNION OF INDIA [REFERRED TO]
CONSUMER ACTION GROUP VS. STATE OF TAMIL NADU [REFERRED TO]
MANJUSHREE PATHAK VS. ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LIMITED [REFERRED TO]
PRAVEEN SINGH VS. STATE OF PUNJAB [REFERRED TO]
DELHI ADMINISTRATION VS. MANOHAR LAL [REFERRED TO]

JUDGEMENT

(1.) This writ petition has been filed for a writ of certiorari to quash the impugned order dated February 11, 2003 passed by the respondent No. 1, Chairman and Managing Director, Indian Overseas Bank Ltd. (Annexure 10 to the petition). Petitioner has also prayed for a mandamus directing the respondent to accept the petitioners option/application for IOB Officers/Employees Voluntary Retirement Scheme, 2000.

(2.) Heard learned counsel for the parties.

(3.) The petitioner is presently working as Chief Manager (Scale-IV) in Indian Overseas Bank, Civil Lines Branch. Allahabad. The date of birth of the petitioner is July 1, 1949. Thus, he has completed over 53 years of age. The petitioner joined the service of the Bank on October 26, 1970 and had been working as Chief Manager (Scale-IV) since 1998.

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TRIBHUWAN NATH SRIVASTAVA Vs. CHAIRMAN AND MANAGING DIRECTOR INDIAN OVERSEAS BANK CONTROL OFFICE CHENNAI

Referred Judgements :-

JUDGEMENT

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