SANJAY KHETAN Vs. COMMISSIONER OF INCOMETAX

Referred Judgements :-

MOON V. DURDEN [REFERRED TO]
HOUGH V. WINDUS [REFERRED TO]
IN RE : A DEBTOR [REFERRED TO]
C.F.CROXFORD V. UNIVERSAL INSURANCE CO. [REFERRED TO]
WARD V. BRITISH OAK INSURANCE CO. [REFERRED TO]
IN RE ATHLUMNEY,EX PARTE,WILSON [REFERRED TO]
NATIONAL REAL ESTATE AND FINANCE CO. V. HASSAN [REFERRED TO]
ABDUL JAMEEL V. SIMON AND MACHONOCHY LTD. [REFERRED TO]
STATE V. P.M.L. SRIVASTAVA [REFERRED TO]
RASHID BIBI V. TUFAIL MOHAMMAD [REFERRED TO]
SANJAY KHETAN V. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE V. T.V.S. SUZUKI LTD. [REFERRED TO]
MAFATLAL INDUSTRIES LTD. V. UNION OF INDIA [REFERRED TO]
CARSON V. CARSON AND STOYEK [REFERRED TO]
MATADIN KHETAN V. UNION OF INDIA [REFERRED TO]
CHAMPALAL BINANI VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
PUNJAB TIN SUPPLY CO CHANDIGARH LEKH RAJ VS. CENTRAL GOVERNMENT:CENTRAL GOVERNMENT [REFERRED TO]
SAHARANPUR ELECTRIC SUPPLY COMPANY LIMITED PATNA ELECTRIC SUPPLY COMPANY LIMITED TINNEVELLY TUTICORIN ELECTRIC SUPPLY COMPANY LIMITED PATNA ELECTRIC SUPPLY COMPANY LIMITED MUZAFFARPUR ELECTRIC SUPPLY COMPANY LIMITED AHMEDABAD ELECTRICITY CO LIMITED VS. COMMISSIONER OF INCOME TAX:COMMISSIONER OF INCOME TAX WEST BENGAL:COMMISSIONER OF INCOME TAX WEST BENGAL:COMMISSIONER OF INCOME TAX WEST BENGAL:COMMISSIONER OF INCOME TAX WEST BENGAL:COMMISSIONER OF INCOME TAX BOMBAY:COMMISSIONER OF INCOME TAX WEST [REFERRED TO]
CHANDRA SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
N C AGARWAL VS. KRISHAN LAL MEHRA [REFERRED TO]
GADDAM NARSA REDDY VS. COLLECTOR ADILABAD DISTRICT [REFERRED TO]
HARLAL VS. LALA PRASAD [REFERRED TO]