K B HIDES Vs. STATE OF U P

Referred Judgements :-

MISSOURI,KANSAS,AND TENNESSEE RAILROAD V. MAY [REFERRED TO]
NEW STATE ICE CO. V. LIEBMANN [REFERRED TO]
MOREY V. DOUD [REFERRED TO]
SECRETARY OF AGRICULTURE V. CENTRAL ROIG. REFINING CO. [REFERRED TO]
AMERICAN FEDERATION OF LABOUR V. AMERICAN SASH AND DOOR CO. [REFERRED TO]
J.K. MANUFACTURERS LTD. V. SALES TAX OFFICER [REFERRED TO]
S. AZEEZ BASHA V. UNION OF INDIA [REFERRED TO]
K.B. HIDES V. STATE OF U.P. AND ORS. [REFERRED TO]
AGRA CITY REAL ESTATE DEVELOPMENT ORGANISATION V. STATE OF U.P. [REFERRED TO]
CHUNNI LAL PARSHADI LAL V. COMMISSIONER OF SALES TAX [REFERRED TO]
BHARAT IRON STORES V. CST [REFERRED TO]
INDRA STEELS PRIVATE LTD. V. COMMISSIONER OF SALES TAX [REFERRED TO]
COMMISSIONER OF SALES TAX V. PRABHU DAYAL PREM NARAIN [REFERRED TO]
TOPLINE SHOWS LTD. V. CORPORATION,BANK [REFERRED TO]
CHARANJIT LAL CHOWDHARY VS. UNION OF INDIA [REFERRED TO]
BENGAL IMMUNITY COMPANY LIMITED VS. STATE OF BIHAR [REFERRED TO]
R M D CHAMARBAUGWALLA MIS SHARMA MAGAZINE A FIRM HIND SHABDA RACHANA HARIFAI SHRI CHAMAN LAL KHANNA BANNETT COLEMAN AND COMPANY LIMITED VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL SM DAMAYANTI SAHNI PARTNER OF ISHWAR DAS SAHNI AND BROS VS. SODRA DEVI:COMMISSIONER OF INCOME TAX [REFERRED TO]
MOHAMMAD HANIF QUARESHI 2 MOHAMMAD ILLIAS 3 GHANI MAHAJAN AND 4 NASIR UD DIN 5 SHEIKH HUSSAIN QUARESHI 6 SHEIKH SUBHAN 7 ABDUL AZIZ 8 MOHAMMAD ISMAIL AND 9 ABDUL RAHIM 10 ABDUL VS. STATE OF BIHAR 2 STATE OF UTTAR PRADESH 3 STATE OF BOMBAY 4 STATE OF MADHYA PRADESH 5 STATE OF MADHYA PRADESH [REFERRED TO]
CENTRAL BANK OF INDIA VS. THEIR WORKMEN [REFERRED TO]
CORPORATION OF CITY OF NAGPUR CORPORATION OF CITY OF NAGPUR CITY OF NAGPUR CORPORATION VS. ITS EMPLOYEES:FULSING MISTRY:N H MAJUMDAR [REFERRED TO]
HATHISING MANUFACTURING CO LIMITED AHMEDABAD D P R CASSAD DIGVIJAYSINHJI SPINNING AND WEAVING MILLS LIMITED JAMNAGAR VS. UNION OF INDIA [REFERRED TO]
BANARSI DEBI LUXMI NIWAS MOODY VS. INCOME TAX OFFICER DISTRICT IV CALCUTTA:INCOME TAX OFFICER DISTRICT IV CALCUTTA [REFERRED TO]
STATE OF ORISSA VS. M A TULLOCH AND CO LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAI VS. AJAX PRODUCTS LIMITED [REFERRED TO]
COMMISSIONE OF INCOME TAX MADRAS O V R SV SR ARUNACHALAM CRETTAR VS. V MR P FIRM MUAR O R M O M A M CHIDAMBARAM CHETTIAR THE COMMISSIONER OF INCOME TAX MADRAS O RM SP SV FIRM [REFERRED TO]
SALES TAX OFFICER PONKUNNAM VS. K I ABRAHAM [REFERRED TO]
SANGHVI JEEVRAJ GHEWAR CHAND INDIAN TELEPHONE INDUSTRIES LIMITED VS. SECRETARY MADRAS CHILLIES GRAINS AND KIRANA MER CHANTS WORKERS UNION:THE WORKMEN [REFERRED TO]
STATE OF GUJARAT VS. SHANTILAL MANGALDAS [REFERRED TO]
G I T ANDHRA PRADESH VS. TAJ MAHAL HOTEL SECUNDERABAD [REFERRED TO]
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL VS. GIRISH KUMAR NAVALAKHA [REFERRED TO]
SOLE TRUSTEE LOK SHIKSHANA TRUST VS. COMMISSIONER OF INCOME TAX MYSORE [REFERRED TO]
COMMISSIONER OF INCOME TAX LUCKNOW VS. MADHO PD JATIA [REFERRED TO]
PRAG ICE AND OIL MILLS NAV BHARAT OIL MILLS VS. UNION OF INDIA [REFERRED TO]
SHARIF UD DIN VS. ABDUL GANI LONE [REFERRED TO]
SRINIVASA ENTERPRISES VS. UNION OF INDIA [REFERRED TO]
K P VARGHESE VS. INCOME TAX OFFICER ERNAKULAM [REFERRED TO]
R K GARG R K KARANJIA MADHU MEHTA P K SOI S S BEDI VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED TO]
D D JOSHI VS. UNION OF INDIA [REFERRED TO]
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED ARVIND MILLS LIMITED MADHUSUDAN VEGETABLE PRODUCTS CO LIMITED MODI SPINNING AND WVG MILLS CO LIMITED GOETZE INDIA LIMITED VS. UNION OF INDIA [REFERRED TO]
ASSISTANT COLLECTOR OF CENTRAL EXCISE CHANDAN NAGAR WEST BENGAL VS. DUNLOP INDIA LIMITED [REFERRED TO]
SITARAM SUGAR COMPANY LIMITED U P STATE SUGAR CORPORATION LIMITED VS. UNION OF INDIA [REFERRED TO]
P T R EXPORTS MADRAS PVT LIMITED VS. UNION OF INDIA [REFERRED TO]
KUNJ BEHARI LAL BUTAIL VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
DLF UNIVERSAL LIMITED VS. APPROPRIATE AUTHORITY [REFERRED TO]
GOVIND RAM TANSUKH RAI AND CO VS. COMMISSIONER OF SALES TAX U P [REFERRED TO]