PUSHPAK JYOTI Vs. STATE OF U P

Referred Judgements :-

BOARD OF EDUCATION V. RICE [REFERRED TO]
LOCAL GOVERNMENT BOARD V. ARLIDGE [REFERRED TO]
LAKER AIRWAYS LTD. V. DEPARTMENT OF TRADE [REFERRED TO]
VASANTLAL V. STATE OF BOMBAY [REFERRED TO]
SECRETARY OF STATE FOR EDUCATION AND SCIENCE V. METROPOLITAN BOROUGH COUNSEL OF TAMESIDE [REFERRED TO]
ASSOCIATED PROVINCIAL PICTURE HOUSES LTD. V. WEDNESBURY CORPORATION [REFERRED TO]
COUNCIL OF CIVIL SERVICE UNIONS V. MINISTER FOR THE CIVIL SERVICE [REFERRED TO]
STATE OF KERALA V. JOSEPH ANTONY [REFERRED TO]
STATE OF PUNJAB V. RAM LUBHAYA [REFERRED TO]
KEDAR NATH V. STATE OF WEST BENGAL [REFERRED TO]
STATE OF BOMBAY VS. F N BALSARA [REFERRED TO]
STATE OF PUNJAB VS. AJAIB SINGH [REFERRED TO]
AMEERUNNISSA BEGUM VS. MAHBOOB BEGUM [REFERRED TO]
SURAJ MALI MOHTA AND CO VS. A V VISVANATHA SASTRI [REFERRED TO]
SAKHAWANT ALL VS. STATE OF ORISSA [REFERRED TO]
D P JOSHI VS. STATE OF MADHYA BHARAT [REFERRED TO]
KISHIP SINGH OTHERS VS. STATE OF RAJASTHAN [REFERRED TO]
PURSHOTTAM GOVINDJI HALAI VS. B M DESAI ADDITIONAL COLLECTOR OF BOMBAY [REFERRED TO]
RAM CHANDRA PALAI VS. STATE OF ORISSA [REFERRED TO]
BABULAL AMTHALAL MEHTA VS. COLLECTOR OF CUSTOMS CALCUTTA [REFERRED TO]
MOHAMMAD HANIF QUARESHI 2 MOHAMMAD ILLIAS 3 GHANI MAHAJAN AND 4 NASIR UD DIN 5 SHEIKH HUSSAIN QUARESHI 6 SHEIKH SUBHAN 7 ABDUL AZIZ 8 MOHAMMAD ISMAIL AND 9 ABDUL RAHIM 10 ABDUL VS. STATE OF BIHAR 2 STATE OF UTTAR PRADESH 3 STATE OF BOMBAY 4 STATE OF MADHYA PRADESH 5 STATE OF MADHYA PRADESH [REFERRED TO]
GOPI CHAND VS. DELHI ADMINISTRATION [REFERRED TO]
KANGSHARI HALDAR VS. STATE OF WEST BENGAL [REFERRED TO]
GAZULA DASARATHA RAMA RAO VS. STATE OF ANDHRA PRADESH [REFERRED TO]
GENERAL MANAGER SOUTHERN RAILWAY GURBUX DAS INTERVENER VS. RANGACHARI [REFERRED TO]
GOPAL NARAIN VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF MADHYA PRADESH VS. CHAMPALAL GULAB CHAND MATHURA PRASAD RATTAN CHAND MOHAMMAD MATEEN KHAN [REFERRED TO]
STATE OF MADHYA PRADESH VS. BHOPAL SUGAR INDUSTRIES LIMITED [REFERRED TO]
STATE OF NAGALAND VS. RATAN SINGH CONSTABLE 7873 [REFERRED TO]
MINOR P RAJENDRANMISS NIRMALA DEVI; MISS NISTHARINI K M SATHAKATHULLA VS. STATE OF MADRAS:DIRECTOR OF MEDICAL EDUCATION MADRAS [REFERRED TO]
STATE OF GUJARAT VS. SHANTILAL MANGALDAS [REFERRED TO]
A V S NARASIMHA RAO VS. STATE OF ANDHRA PRADESH [REFERRED TO]
HARAKCHAND RATANCHAND BANTHIA VS. UNION OF INDIA [REFERRED TO]
MINOR A PEERIAKARUPPAN SOBHA JOSEPH VS. STATE OF TAMIL NADU [REFERRED TO]
KUMARI N VASUNDARA VS. STATE OF MYSORE [REFERRED TO]
P B ROY VS. UNION OF INDIA [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
PATHUMMA K M KUNHAHAMMAD VS. STATE OF KERALA [REFERRED TO]
PRESIDENT OF INDIA VS. SPECIAL COURTS BILL 1978 [REFERRED TO]
H H SHRI SWAMIJI OF SHRI AMAR MUTT BHANDARIKERI MUTT VS. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPART MENT:STATE OF MYSORE [REFERRED TO]
REGISTRAR OF CO OPERATIVE SOCIETIES TRIVANDRUM VS. K KUNJABMU [REFERRED TO]
SRINIVASA ENTERPRISES VS. UNION OF INDIA [REFERRED TO]
STATE OF MAHARASHTRA VS. RAJ KUMAR [REFERRED TO]
PRADEEP JAIN MISS REITA NIRANKARI MEENAKSHI ALKA AGGARWAL SHALINI VS. UNION OF INDIA [REFERRED TO]
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION ALPANA V MEHTA VS. PARITOSH BHUPESHKUMAR SHETH:MAHARASHTRA STATE BOARD OF SECONDARY EDUCATION [REFERRED TO]
RESERVE BANK OF INDIA VS. C N SAHASRANAMAN [REFERRED TO]
STATE OF MADHYA PRADESH VS. NANDLAL JAISWAL [REFERRED TO]
SACHIDANAND PANDEY VS. STATE OF WEST BENGAL [REFERRED TO]
G B MAHAJAN VS. JALGAON MUNICIPAL COUNCIL [REFERRED TO]
UNION OF INDIA BHILLAI ENGINEERING CORPORATION ANUP MALLEABLES BURN STANDARD CO TEXMACO CIMMCO TITAGARH STEELS VS. HINDUSTAN DEVELOPMENT CORPORATION:UNION OF INDIA [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
U P FINANCIAL CORPORATION VS. NAINI OXYGEN AND ACETYLENE GAS LIMITED [REFERRED TO]
U P KATTHA FACTORIES ASSOCIATION VS. STATE OF UTTAR PRADESH [REFERRED TO]
DELHI SCIENCE FORUM NATIONAL TELECOM FEDERATION OF TELECOM EMPLOYEES VS. UNION OF INDIA [REFERRED TO]
KRISHNAN KAKKANTH VS. GOVERNMENT OF KERALA [REFERRED TO]
RAMESHWAR PRASAD VS. MANAGING DIRECTOR U P RAJKIYA NIRMAN NIGAM LIMITED [REFERRED TO]
NETAI BAG VS. STATE OF WEST BENGAL [REFERRED TO]
OM KUMAR VS. UNION OF INDIA [REFERRED TO]
UGAR SUGAR WORKS LIMITED VS. DELHI ADMINISTRATION [REFERRED TO]
HARYANA FINANCIAL CORPORATION VS. JAGDAMBA OIL MILLS [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. PADAM DEVI [REFERRED TO]
STATE OF RAJASTHAN VS. LATA ARUN [REFERRED TO]
KAILASH CHAND SHARMA VS. STATE OF RAJASTHAN [REFERRED TO]
INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED VS. AJAY KUMAR [REFERRED TO]
FEDERATION OF RAILWAY OFFICERS ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. INTERNATIONAL TRADING COMPANY [REFERRED TO]
PRAMOD KUMAR MISRA VS. INDIAN OIL CORPORATION LTD [REFERRED TO]