SURENDRA PRASAD MISRA Vs. ENGINEERINCHIEF IRRIGATION DEPARTMENT

Referred Judgements :-

E.VENKATESWARARAO V. UNION OF INDIA [REFERRED TO]
SRESHTA V. COMMISSIONER OF INCOME TAX [REFERRED TO]
UNION OF INDIA V. G. GANAYUTHAN [REFERRED TO]
SATYA PRAKASH GUPTA V. STATE OF HARYANA [REFERRED TO]
UNION OF INDIA V. V.P. SETH [REFERRED TO]
K.VENUGOPALAN V. GOVERNMENT OF TAMIL NADU [REFERRED TO]
SHYAMLAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH VS. MADAN MOHAN NAGAR [REFERRED TO]
UNION OF INDIA VS. COLLECTOR J N SINHA [REFERRED TO]
R L BUTAIL VS. UNION OF INDIA [REFERRED TO]
STATE OF BIHAR VS. SHIVA BHIKSHUK MISHRA [REFERRED TO]
STATE OF UTTAR PRADESH VS. SHYAM LAL SHARMA [REFERRED TO]
STATE OF UTTAR PRADESH VS. SUGHAR SINGH [REFERRED TO]
SAMSHER SINGH ISHWAR CHAND AGARWAL VS. STATE OF PUNJAB [REFERRED TO]
TARA SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
STATE OF HARYANA VS. INDER PRAKASH ANAND H C S [REFERRED TO]
P RADHAKRISHNA NAIDU SYED BURHAN VS. GOVERNMENT OF ANDHRA PRADESH:GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH VS. CHANDRA MOHAN NIGAM:CHANDRA MOHAN NIGAM [REFERRED TO]
CHIEF JUSTICE OF ANDHRA PRADESH HIGH COURT OF ANDHRA PRADESH VS. L V A DIXITULU:V V S KRISHNAMURTHY [REFERRED TO]
UNION OF INDIA UNION OF INDIA VS. K R TAHILIANI:M M SINGH [REFERRED TO]
STATE OF MAHARASHTRA VS. V S NAIK [REFERRED TO]
BALDEV RAJ CHADHA VS. UNION OF INDIA [REFERRED TO]
GIAN SINGH MANN VS. HIGH COURT OF PUNJAB AND HARYANA [REFERRED TO]
J D SRIVASTAVA VS. STATE OF MADHYA PRADESH [REFERRED TO]
ANOOP JAISWAL VS. GOVERNMENT OF INDIA [REFERRED TO]
BRIJ MOHAN SINGH CHOPRA VS. STATE OF PUNJAB [REFERRED TO]
BRIJ MOHAN SINGH CHOPRA VS. STATE OF PUNJAB [REFERRED TO]
JAYANTI KUMAR SINHA J K SINHA VS. UNION OF INDIA [REFERRED TO]
C D AILAWADI VS. UNION OF INDIA [REFERRED TO]
STATE OF SIKKIM VS. SONAM LAMA [REFERRED TO]
BAIKUNTHA NATH DAS VS. CHIEF DISTRICT MEDICAL OFFICER BARIPADA [REFERRED TO]
POSTS AND TELEGRAPHS BOARD VS. C S N MURTHY [REFERRED TO]
SECRETARY TO THE GOVERNMENT HARIJAN AND TRIBAL WELFARE DEPARTMENT BHUBANESWAR ORISSA VS. NITYANANDA PATI [REFERRED TO]
UNION OF INDIA VS. DULAL DUTT [REFERRED TO]
COLLECTOR ALLAHABAD VS. CHHOTE LAL [REFERRED TO]
UNION OF INDIA VS. V P SETH ANOTHER [REFERRED TO]
S RAMACHANDRARAJU VS. STATE OF ORISSA [REFERRED TO]
K KANDASWAMY VS. UNION OF INDIA [REFERRED TO]
H G VENKATACHALIAH SETTY VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. P S DHILLON [REFERRED TO]
U P STATE MINERAL DEVELOPMENT CORPN VS. K C P SINHA [REFERRED TO]
STATE OF ORISSA VS. RAM CHANDRA DAS [REFERRED TO]
STATE OF PUNJAB VS. BAKHSHISH SINGH [REFERRED TO]
I K MISHRA VS. UNION OF INDIA [REFERRED TO]
U P S R T C VS. HAR NARAIN SINGH [REFERRED TO]
STATE OF PUNJAB VS. GURDAS SINGH [REFERRED TO]
BISHWANATH PRASAD SINGH VS. STATE OF BIHAR [REFERRED TO]
M P ELECTRICITY BOARD VS. BABOO [REFERRED TO]
STATE OF GUJARAT VS. UMEDBHAI M PATEL [REFERRED TO]
STATE OF UTTAR PRADESH VS. VIJAY KUMAR JAIN [REFERRED TO]
Abdul Ahad VS. The Inspector General of Police, U.P. Lucknow and others [REFERRED TO]