REGENT COMPUTRONICS PVT. LTD.

NATH MISHRA Appellant

V/S

STATE BANK OF INDIA Respondents

Referred Judgements :-

ASSOCIATED PROVINCIAL PICTURE HOUSES LTD. V. WEDNESBURY CORPORATION [REFERRED TO]
CIVIL SERVICE UNIONS V. MINISTER FOR CIVIL SERVICE [REFERRED TO]
BHAGWAN SINGH V. STATE OF RAJASTHAN [REFERRED TO]
YOGINATH D.BAGDE V. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF ORISSA VS. BIDYABHUSHAN MOHAPATRA [REFERRED TO]
RAILWAY BOARD REPRESENTING THE UNION OF INDIA VS. NIRANJAN SINGH [REFERRED TO]
ZORA SINGH VS. J M TANDON [REFERRED TO]
PYARE LAL SHARMA MANAGING DIRECTOR JAMMU AND KASHMIR INDUSTRIES LIMITED SRINAGAR VS. MANAGING DIRECTOR:PYARE LAL SHARMA [REFERRED TO]
DISCIPLINARY AUTHORITY CUM REGIONAL MANAGER VS. NIKUNJA BIHARI PATNAIK [REFERRED TO]
STATE OF PUNJAB VS. BAKHSHISH SINGH [REFERRED TO]
STATE OF ANDHRA PRADESH VS. N RADHAKISHAN [REFERRED TO]
STATE BANK OF INDIA VS. ARVIND K SHUKLA [REFERRED TO]
CHAIRMAN AND MANAGING DIRECTOR UNITED COMMERCIAL BANK VS. P C KAKKAR [REFERRED TO]

JUDGEMENT

(1.) Heard Sri K.N. Mishra, learned counsel for the petitioner and Shri Yashwant Varma, learned counsel for the respondents.

(2.) In this petition the prayer, has been made to quash the order of removal dated 8/08/1990 (Annexure 2 to the writ petition) and order dated 15/10/ 19/11/1993//11/ 30, 1993 (Annexure 1 to the writ petition), whereby the appeal of the petitioner has been rejected. Further prayer has been made for commanding the respondents to reinstate the petitioner in service with retrospective effect along with full back wages.

(3.) The facts necessary for adjudication of the case are that the petitioner joined the services of the Bank as a Clerk in the year 1962. He has been promoted to Officer Grade II (Now J.M.G.S.I.) in the year 1970 and has been posted as Branch Manager, Mirza Murad Branch in the year 1980. He has been transferred from Mirza Murad Branch to D.L.W. Branch on 24/05/1984 and handed over the charge on 30/05/1984.

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NATH MISHRA Vs. STATE BANK OF INDIA

Referred Judgements :-

JUDGEMENT

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