(1.) HEARD Sri A.N. Mahajan, learned counsel for the Applicant.
(2.) THE following questions have been referred to this court by the Tribunal :
(3.) THE assessee preferred an appeal. The Commissioner (Appeals), Meerut, deleted the addition and accepted the partial partition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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