(1.) IN spite of notice issued to the assessee that his counsel has been elevated to the Bench, none entered appearance, therefore, we decide the case after hearing the learned counsel for the applicant, Shri A. Mahajan.
(2.) THE following question has been referred to for our opinion :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN