JAGESHWAR PRASAD TIWARI Vs. UTTAR PRADESH ROADWAYS TRANSPORT CORPORATION REGIONAL CHIEF MANAGER MIDDLE

Referred Judgements :-

COUNCIL FOR CIVIL SERVICES UNION V. MINISTER OF CIVIL SERVICE [REFERRED TO]
ANSARALI RAKSHAK V. UNION OF INDIA [REFERRED TO]
UNION OF INDIA AND ANR. V. G. GANAYUTHAN [REFERRED TO]
R. V. SECY,OF STATE FOR THE HOME DEPTT. EX. P. BRIND [REFERRED TO]
ATTORNEY GENERAL V. GUARDIAN NEWSPAPERS LTD. (NO. 2) [REFERRED TO]
GULZAR V. STATE OF PUNJAB [REFERRED TO]
R. V. LORD SAVILLE EX P. [REFERRED TO]
DERBYSHIRE COUNTRY COUNCIL V. TIMES NEWSPAPERS LTD. [REFERRED TO]
R. V. SECY,OF STATE FOR HOME DEPTT. EX P. SIMMS [REFERRED TO]
SRI BHAGWAN KRISHNA PANDEY,MEERUT V. U.P.S.R.TC [REFERRED TO]
GIRIJA SHANKER SINGH V. GENERAL MANAGER,U.P.S.R.T.C-II,VARANASI AND ANR. [REFERRED TO]
U.P.S.R.TC V. BASUDEV CHAUDHARY AND ANR. [REFERRED TO]
SAHDEV SINGH V. U.P. PUBLIC SERVICE TRIBUNAL,LUCKNOW AND ORS. [REFERRED TO]
STATE BANK OF HYDERABAD V. RANGACHARY [REFERRED TO]
DIRECTOR GENERAL R.P.F. V. CH. SAI BABU [REFERRED TO]
STATE OF RAJASTHAN AND ORS. V. SUJATA MALHOTRA [REFERRED TO]
HIND CONSTRUCTION AND ENGINEERING CO LIMITED VS. THEIR WORKMEN [REFERRED TO]
BHAGAT RAM VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
HUSSAINI VS. HONBLE CHIEF JUSTICE OF HIGH COURT OF JUDICATURE AT ALLAHABAD [REFERRED TO]
INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED BENNETT COLEMAN AND COMPANY LIMITED STATESMAN LIMITED KASTURI AND SONS LIMITED ANANDA BAZAR PATRIKA LIMITED VS. UNION OF INDIA [REFERRED TO]
ALEXANDER PAL SINGH VS. DIVISIONAL OPERATING SUPERINTENDENT [REFERRED TO]
SUPREME COURT EMPLOYEES WELFARE AS SOCIATION SUPREME COURT FOURTH CLASS EM PLOYEES WELFARE ASSOCIATION S P JAIN VS. UNION OF INDIA [REFERRED TO]
V R KATARKI VS. STATE OF KARNATAKA [REFERRED TO]
STATE BANK OF INDIA STATE BANK OF INDIA A K SOUNDRARAJAN VS. S VUAYA KUMAR:T DAYAKAR RAO:CENRTRAL BOARD OF DIRECTORS STATE BANK OF INDIA [REFERRED TO]
G B MAHAJAN VS. JALGAON MUNICIPAL COUNCIL [REFERRED TO]
KARTAR SINGH GERWAL VS. STATE OF PUNJAB [REFERRED TO]
STATE OF PUNJAB VS. RAM SINGH EX CONSTABLE [REFERRED TO]
U P FINANCIAL CORPORATION VS. GEM CAP INDIA PRIVATE LIMITED [REFERRED TO]
UNION OF INDIA VS. GIRIRAJ SHARMA [REFERRED TO]
STATE BANK OF INDIA VS. SAMARENDRA KISHORE ENDOW [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
MEHNGASINGH EX SUB INSPECTOR VS. INSPECTOR GENERAL OF POLICE PAP JALANDHAR CANTT [REFERRED TO]
RAM KISHAN VS. UNION OF INDIA [REFERRED TO]
B C CHATURVEDI UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
MUNICIPAL COMMITTEE BAHADURGARH VS. KRISHNAN BEHARI [REFERRED TO]
DISCIPLINARY AUTHORITY CUM REGIONAL MANAGER VS. NIKUNJA BIHARI PATNAIK [REFERRED TO]
N RAJARATHINAM VS. STATE OF TAMIL NADU [REFERRED TO]
BALBIR CHAND VS. FOOD CORPORATION OF INDIA LIMITED [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. B ASHOK KUMAR [REFERRED TO]
STATE OF PUNJAB VS. BAKHSHISH SINGH [REFERRED TO]
U P S R T C VS. HAR NARAIN SINGH [REFERRED TO]
UNION OF INDIA VS. G GANAYUTHAM [REFERRED TO]
STATE OF KARNATAKA VS. H NAGARAJ [REFERRED TO]
COLOUR CHEM LIMITED VS. A L ALASPURKAR [REFERRED TO]
U P STATE ROAD TRANSPORT CORPORATION VS. MAHESH KUMAR MISHRA [REFERRED TO]
U P STATE ROAD TRANSPORT CORPORATION VS. SUBHASH CHANDRA SHARMA [REFERRED TO]
OM KUMAR VS. UNION OF INDIA [REFERRED TO]
STATE OF UTTAR PRADESH VS. RAMA KANT YADAV [REFERRED TO]
REGIONAL MANAGER U P S R T C ETAWAH VS. HOTI LAL [REFERRED TO]
CHAIRMAN AND MANAGING DIRECTOR UNITED COMMERCIAL BANK VS. P C KAKKAR [REFERRED TO]
H P THAKORE VS. STATE OF GUJARAT [REFERRED TO]
MIRJA BARKAT ALI VS. INSPECTOR GENERAL OF POLICE ALLAHABAD [REFERRED TO]