COMMITTEE OF MANAGEMENT OF MADAN MOHAN MALVIYA INTER COLLEGE Vs. U P SECONDARY EDUCATION SERVICE COMMISSION

JUDGEMENT

(1.) Since all these writ petitions relate to the post of the Principal of Madan Mohan Malviya Inter College, Karchhana, Allahabad, they have been heard together and are being decided by a common Judgment.

(2.) Civil Misc. Writ Petition No. 36846 of 1997 has been filed by the Committee of Management of Madan Mohan Malviya Inter College, Karchhana, Allahabad through its Manager, Girijesh Dwivedi seeking a writ, order or direction in the nature of certiorari quashing the order dated 23rd September, 1997 passed by the U.P. Secondary Education Services Commission, Allahabad, respondent No. 1 filed as Annexure-11 to the writ petition. The petitioners further seek a writ, order or direction in the nature of mandamus directing the U.P. Secondary Education Services Selection Commission (now the Board), Allahabad to decide afresh in accordance with law the entire proposal of dismissal dated 22.9.1996 Including the financial Irregularities and approve the same. A further writ of mandamus is sought to direct the District Inspector of Schools not to decide any matter relating to the financial irregularity as directed by the Commission vide order dated 23rd September, 1997.

(3.) Civil Misc. Writ Petition No. 628 of 1998 has been filed by Karuna Kant Tewari seeking a writ, order or direction in the nature of certiorari to call for the records of the case and to quash the order dated 23rd September, 1997 passed by the U.P. Secondary Education Services Selection Board, respondent No. 1 filed as Annexure-1 to the writ petition in so far as it relates to the Charges No. 2, 10, 11 and 1 (partly) and other consequential reliefs.