PRABHASH CHANDRA MISHRA Vs. UNION OF INDIA

Referred Judgements :-

NEW WATER WORKS CO. V. HAWKES FORD [REFERRED TO]
NEVILLE V. LONDON EXPRESS NEWSPAPERS LTD [REFERRED TO]
J.K. COTTON SPINNING AND WEAVING MILLS CO. LTD.,KANPUR V. STATE OF U.P. AND ORS. [REFERRED TO]
DR. BAL KRISHNA AGRAWAL V. STATE OF U.P. AND ORS. [REFERRED TO]
AMBIKA SINGH V. STATE SUGAR CORPORATION LTD. AND ORS. [REFERRED TO]
CHANDRAMA SINGH V. MANAGING DIRECTOR,U.P. CO-OPERATIVE UNION [REFERRED TO]
SUNIL KUMAR PATHAK V. CHAIRMAN,INDIAN OIL CORPORATION,NEW DELHI AND ORS. [REFERRED TO]
STATE OF U.P. AND ORS. V. ALI ABBAS ABDI [REFERRED TO]
PRATAP SINGH AND ANR. V. STATE OF HARYANA [REFERRED TO]
N.T. VELUSWAMI THEVAR V. C. RAJA NAINAR AND ORS. [REFERRED TO]
G VEERAPPA PILLAI PROPRIETOR SATHI VILASBUS SERVICE PORAYAR TANJORE DISTRICT MADRAS VS. RAMAN AND RAMAN LTD [REFERRED TO]
K S RASHID AND SON VS. INCOME TAX INVESTIGATION COMMISSION [REFERRED TO]
SANGRAN SINGH VS. ELECTION TRIBUNI KOTAH [REFERRED TO]
UNION OF INDIA VS. T R VARNA [REFERRED TO]
STATE OF UTTAR PRADESH VS. MOHAMMAD NOOH [REFERRED TO]
STATE OF MADHYA PRADESH VS. BHAILAL BHAI:BHIKABHAI:CHHAGANBHAI:GOVINDBHAI:RATILAL:BHIKABHAI:SHIVABHAI:RAICHANDBHAI:HAZARILAL:MAGANBHAI:SANABHAI:MANSUKHLAL:KASTURCHAND:VENIBHAI:KALIDAS:CHHOTABHAI DEAD AFTER HIM DHAI BEN:AMARCHAND:BHAILAL BHAI:KHODABHAI A [REFERRED TO]
MUNICIPAL COUNCIL KHURAI VS. KAMAL KUMAR [REFERRED TO]
K S VENKATARAMAN AND CO PRIVATE LIMITED VS. STATE OF MADRAS [REFERRED TO]
L HIRDAY NARAIN VS. INCOME TAX OFFICER BAREILLY [REFERRED TO]
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED VS. LUDH BUDH SINGH [REFERRED TO]
COOPER ENGINEERING LIMITED VS. P P MUNDHE [REFERRED TO]
JAI SINGH VS. UNION OF INDIA [REFERRED TO]
TITAGHUR PAPER MILLS COMPANY LIMITED VS. STATE OF ORISSA [REFERRED TO]
SILIGURI MUNICIPALITY VS. AMALENDU DAS [REFERRED TO]
ASSISTANT COLLECTOR OF CENTRAL EXCISE CHANDAN NAGAR WEST BENGAL VS. DUNLOP INDIA LIMITED [REFERRED TO]
KUNTESH GUPTA VS. MANAGEMENT OF HINDU KANYA MAHA VIDYALAYA SITAPUR U P [REFERRED TO]
S T MUTHLJSAMI VS. K NATARAJAN [REFERRED TO]
H B GANDHI EXCISE AND TAXATION OFFICER CUM ASSESSING AUTHORITY KARNAL VS. GOPINATH AND SONS [REFERRED TO]
RAJASTHAN STATE ROAD TRANSPORT CORPORATION VS. KRISHNA KANT [REFERRED TO]
RAJASTHAN STATE ROAD TRANSPORT CORPORATION VS. KRISHNA KANT [REFERRED TO]
UNION OF INDIA VS. JAGPAL SINGH [REFERRED TO]
COMMISSIONER OF INCOME TAX LUCKNOW VS. U P FOREST CORPORATION [REFERRED TO]
SHEELA DEVI VS. JASPAL SINGH [REFERRED TO]
TIN PLATE CO OF INDIA LIMITED VS. STATE OF BIHAR [REFERRED TO]
RAMENDRA KISHORE BISWAS VS. STATE OF TRIPURA [REFERRED TO]
SHIVGONDA ANNA PATIL VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RAJA MAHENDRA PAL [REFERRED TO]
CHANAN SINGH AND SONS VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. KURIEN E KALATHIL [REFERRED TO]
ALIGARH MUSLIM UNIVERSITY VS. MANSOOR ALI KHAN [REFERRED TO]
A VENKATASUBBIAH NAIDU VS. S CHALLAPPAN [REFERRED TO]
L L SUDHAKAR REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
PUNJAB NATIONAL BANK VS. O C KRISHNAN [REFERRED TO]
STATE OF BIHAR VS. JAIN PLASTICS AND CHEMICALS LIMITED [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. J SRIDEVI [REFERRED TO]
GKN DRIVESHAFTS INDIA LIMITED VS. INCOME TAX OFFICER [REFERRED TO]
HARBANSLAL SAHNIA VS. INDIAN OIL CORPORATION LIMITED [REFERRED TO]
PRADEEP KUMAR SINGH VS. UTTAR PRADESH STATE SUGAR CORPORATION [REFERRED TO]