PRAVEEN KUMAR Vs. STATE OF U P

Referred Judgements :-

U.P. INCOME TAX DEPARTMENT CONTINGENT PAID STAFF WELFARE ASSOCIATION V. UNION OF INDIA AND ORS. [REFERRED TO]
R.L.D. CORPORATION V. LABOUR COURT [REFERRED TO]
STATE OF U.P. V. PUTTI LAL [REFERRED TO]
JAYANTA BISWAS V. UNIVERSITY OF CALCUTTA AND ORS. [REFERRED TO]
JAIPAL AND ORS. ETC. V. STATE OF HARYANA AND ORS. ETC. [REFERRED TO]
GHAZIABAD DEVELOPMENT AUTHORITY V. VIKRAM CHAUDHARY [REFERRED TO]
KESHAU MILLS V. I.T. COMMISSIONER [REFERRED TO]
STATE OF HARYANA V. TILAK RAJ [REFERRED TO]
EXPRESS NEWSPAPER PRIVATE LTD VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. K S SUBRAMANIAN [REFERRED TO]
STATE OF UTTAR PRADESH VS. RAM CHANDRA TRIVEDI [REFERRED TO]
ISHWARI KHETAN SUGAR MILLS PRIVATE LIMITED R B LACHMANDAS SUGAR AND GENERAL MILLS PRIVATE LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
RANDHIR SINGH VS. UNION OF INDIA [REFERRED TO]
D S NAKARA VS. UNION OF INDIA [REFERRED TO]
COLLECTOR DISTRICT MAGISTRATE ALLAHABAD RAJA RAM JAISWAL VS. RAJA RAM JAISWAL:COLLECTOR DISTRICT MAGISTRATE ALLAHABAD [REFERRED TO]
DHIRENDRA CHAMOLI VS. STATE OF UTTAR PRADESH [REFERRED TO]
BHAGWAN DASS VS. STATE OF HARYANA [REFERRED TO]
DAILY RATED CASUAL LABOUR EMPLOYED UNDER PANDT DEPARTMENT VS. UNION OF INDIA [REFERRED TO]
DHARWAD DISTT P W D LITERATE DAILY WAGE EMPLOYEES ASSOCIATION VS. STATE OF KARNATAKA [REFERRED TO]
GRIH KALYAN KENDRA WORKERS UNION VS. UNION OF INDIA [REFERRED TO]
INDRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
GUJARAT AGRICULTURAL UNIVERSITY VS. RATHOD LADHU BECHAR [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA VS. G SUDHAKAR [REFERRED TO]
STATE BANK OF INDIA VS. M R GANESH BABU [REFERRED TO]
GANGA SARAN VS. CIVIL JUDGE HAPUR GHAZIABAD [REFERRED TO]