(1.) THIS is a case stated under section 66(2) of the Indian Income-tax Act, 1922 (hereinafter referred to as the Act).
(2.) THE facts leading up to this reference are these :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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