(1.) THIS is a reference made by the members of the Agricultural Income-tax Revision Board, U.P., in pursuance of a direction given by this court on 16th of August, 1956. The question referred to us is in the following words :
(2.) THE facts as given in the statement of case are as follows :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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