LAWS(ALL)-2022-5-264

SAUMYA SINGH Vs. U. O. I.

Decided On May 12, 2022
Saumya Singh Appellant
V/S
U. O. I. Respondents

JUDGEMENT

(1.) Heard Ms. Anupama Bhadauria, learned counsel for the petitioner and Sri Hemant Kumar Pandey, learned counsel appearing for the respondents no. 3 to 5.

(2.) Instant petition has been filed praying for the following main reliefs:-

(3.) The facts of the case have already been indicated by this Court while passing a detailed order on 5/4/2022 which for the sake of convenience is reproduced below:-