(1.) Heard Mr. Sanjeev Singh and Mr. Suresh Bahadur Singh, learned counsel for the petitioners, Mr. Rohit Pandey, learned counsel for the respondent-University and Dr. Amar Nath Singh, learned Standing Counsel for the State-respondents.
(2.) Primarily this writ petition has been filed by the petitioners for the ensuing relief:
(3.) Consequently, an amendment application has been filed on behalf of the petitioners in the contemporaneous writ petition for pursuing auxiliary relief, on which following order was passed by the Court on 5th August, 2021:-