PR COMMISSIONER OF INCOME TAX Vs. MEHNDIPUR BALAJI

Referred Judgements :-

ASSISTANT CONTROLLER OF ESTATE DUTY VS. DEVAKI AMMAL [REFERRED TO]
GTC INDUSTRIES LTD VS. ACIT [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. KABUL CHAWLA [REFERRED TO]
CIT VS. D.K. GARG [REFERRED TO]
ANIL KUMAR BHATIA VS. ACIT [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ANIL KUMAR BHATIA [REFERRED TO]
CIT VS. PROMY KURIAKOSE [REFERRED TO]
TAYLOR INSTRUMENT CO INDIA LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RAJ KUMAR ARORA [REFERRED TO]
COMMISSIONER OF INCOME TAX II AND ORS. VS. CONTINENTAL WAREHOUSING CORPORATION (NHAVA SHEVA) LTD. AND ORS. [REFERRED TO]
COMMISSIONER OF INCOME TAX (CENTRAL)-III VS. KABUL CHAWLA [REFERRED TO]
PRINCIPAL COMMISSIONER OF INCOME TAX VS. KURELE PAPER MILLS P. LTD. [REFERRED TO]
THE COMMISSIONER OF INCOME TAX VS. M/S. ST. FRANCIS CLAY DECOR TILES [REFERRED TO]
PR. COMMISSIONER OF INCOME TAX-9 VS. RAM AVTAR VERMA [REFERRED TO]
COMMISSIONER OF INCOME TAX-III, PUNE VS. SINHGAD TECHNICAL EDUCATION SOCIETY [REFERRED TO]
ASSISTANT COMMISSIONER OF INCOME TAX VS. M/S. LANCY CONSTRUCTIONS [REFERRED TO]
STATE OF UTTAR PRADESH VS. AMAN MITTAL [REFERRED TO]