(1.) Heard Sri Amitabh Agarwal, learned counsel for the appellants. None appears for the respondents. Notices upon respondent nos. 1 to 7 are deemed to be sufficient in view of order dtd. 26/5/2022.
(2.) This is plaintiff's appeal filed against the judgment and decree dtd. 22/7/2014 passed by the Additional District Judge, Buandshahr arising out of Original Suit No. 884 of 2006 (Jagat Narain Sharma (deceased) through L.R's vs. Garima Gautam and others).
(3.) On the basis of the statements of the parties the court below framed the following questions: