(1.) Counter affidavit filed by learned AGA is taken on record, after hearing counsel for the parties.
(2.) Heard learned counsel for the petitioner, learned AGA for the State and perused the material brought on record.
(3.) The instant petition has been filed with following relief:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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