IN-RE Vs. VIKRAM SHARMA (CLERK)

Referred Judgements :-

DEBABRATA BANDOPADHYAY VS. STATE OF WEST BENGAL [REFERRED TO]
MULK RAJ VS. STATE OF PUNJAB [REFERRED TO]
BARADAKANTA MISHRA STATE OF ORISSA VS. REGISTRAR OF ORISSA HIGH COURT:SHRI BARADAKANTA MISHRA [REFERRED TO]
BAR COUNCIL OF MAHARASHTRA VS. M V DABHOLKAR [REFERRED TO]
S MULGAOKAR VS. UNION OF INDIA [REFERRED TO]
ASHARAM M JAIN VS. A T GUPTA [REFERRED TO]
MOHAMMAD ZAHIR KHAN VS. VIJAI SINGH [REFERRED TO]
SANJIV DATTA DEPUTY SECRETARY MINISTRY OF INFORMATION AND BROADCASTING NEW DELHI VS. KAILASH VASDEV ADVOCATE KITTY KUMARAMANGALAM ADVOCATE [REFERRED TO]
PATEL RAJNIKANT DHULABHAI VS. PATEL CHANDRAKANT DHULABHAI [REFERRED TO]
C ELUMALAI VS. A G L IRUDAYARAJ [REFERRED TO]
RANVEER YADAV VS. STATE OF BIHAR [REFERRED TO]
VISHRAM SINGH RAGHUBANSHI VS. STATE OF U P [REFERRED TO]
MANINDERJIT SINGH BITTA VS. UNION OF INDIA [REFERRED TO]
H G RANGANGOUD VS. STATE TRADING CORPORATION OF INDIA LIMITED [REFERRED TO]
ARUN KUMAR YADAV VS. STATE OF U.P. THRU DIST. JUDGE [REFERRED TO]
T.C. GUPTA VS. HARI OM PRAKASH [REFERRED TO]
BAL KISHAN GIRI VS. STATE OF U.P. [REFERRED TO]