(1.) Heard Sri Amit Kumar Awasthi, learned counsel for the applicant and learned Additional Government Advocate for the State.
(2.) This Court has passed the order dtd. 13/5/2022 as under:-
(3.) The Apex Court in the case of Paras Ram Vishnoi (supra) has observed as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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