REGENT COMPUTRONICS PVT. LTD.

ANUJ KUMAR Appellant

V/S

STATE OF U.P. Respondents

Referred Judgements :-

MADHU LIMAYE VS. STATE OF MAHARASHTRA [REFERRED TO]
GIRISH KUMAR SUNEJA VS. C.B.I. [REFERRED TO]
SATENDER KUMAR ANTIL VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
SATENDER KUMAR ANTIL VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]

JUDGEMENT

(1.) Heard learned counsel for the applicants, learned A.G.A. for the State and perused the record.

(2.) Applicants have filed this application with following prayers:-

(3.) In Girish Kumar Suneja v. CBI, (2017) 14 SCC 809, three Judge Bench of Hon'ble Apex Court has made following observations in para nos. 21, 22 and 23:

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ANUJ KUMAR Vs. STATE OF U.P.

Referred Judgements :-

JUDGEMENT

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