KANEEZ FATIMA Vs. STATE OF U. P.

Referred Judgements :-

H. WEST AND SON LTD. V. SHEPHARD [REFERRED TO]
WARD V. JAMES [REFERRED TO]
MALLETT V. MCMONAGLE [REFERRED TO]
BAKER V. WILLOUGHBY [REFERRED TO]
DAVIES V. TAYLOR [REFERRED TO]
BHIM SINGH V. STATE OF JAMMU AND KASHMIR [REFERRED TO]
CAMBRIDGE WATER CO. LTD. VS. EASTERN COUNTIES LEATHER PLC. [REFERRED TO]
KAUSHALYA V. STATE OF PUNJAB [REFERRED TO]
CONCORD OF INDIA INSURANCE COMPANY LIMITED VS. NIRMALA DEVI [REFERRED TO]
RUDUL SAH VS. STATE OF BIHAR [REFERRED TO]
PEOPLES UNION FOR DEMOCRATIC RIGHTS VS. STATE OF BIHAR [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD VS. RAMANBHAI PRABHATBHAI [REFERRED TO]
P RATHINAM VS. UNION OF INDIA [REFERRED TO]
PEOPLES UNION FOR DEMOCRATIC RIGHTS VS. POLICE COMMISSIONER DELHI POLICE HEADQUARTERS [REFERRED TO]
SAHELI A WOMENS RESOURCES CENTRE VS. COMMISSIONER OF POLICE DELHI POLICE HEADQUARTERS [REFERRED TO]
CHARAN LAL SAHU RAKESH SHROUTI RAJKUMAR KESWANI NASRIN BI VS. UNION OF INDIA [REFERRED TO]
SUPREME COURT LEGAL AID COMMITTEE VS. STATE OF BIHAR [REFERRED TO]
GENERAL MANAGER KERALA STATE ROAD TRANSPORT CORPORATION TRIVANDRUM VS. SUSAMMA THOMAS MRS [REFERRED TO]
NILABATI BEHERA ALIAS LAUTA BEHERA VS. STATE OF ORISSA [REFERRED TO]
JACOB GEORGE VS. STATE OF KERALA [REFERRED TO]
ARVINDER SINGH BAGGA VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF MADHYA PRADESH VS. SHYAMSUNDER TRIVEDI [REFERRED TO]
INDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
INDIAN MEDICAL ASSOCIATION VS. V P SHANTHA [REFERRED TO]
PASCHIM BANGA KHET MAZDOOR SAMITY VS. STATE OF WEST BENGAL [REFERRED TO]
D K BASU ASHOK K JOHRI VS. STATE OF WEST BENGAL :STATE OF UTTAR PRADESH [REFERRED TO]
PEOPLES UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [REFERRED TO]
MANJU BHATIA VS. NEW DELHI MUNICIPAL COUNCIL [REFERRED TO]
CHAIRMAN RAILWAY BOARD VS. CHANDRIMA DAS [REFERRED TO]
KAUSHNUMA BEGUM VS. NEW INDIA ASSURANCE COMPANY LIMITED [REFERRED TO]
LATA WADHWA VS. STATE OF BIHAR [REFERRED TO]
M P ELECTRICITY BOARD VS. SHAIL KUMARI [REFERRED TO]
UNITED INDIA INSURANCE CO LIMITED VS. PATRICIA JEAN MAHAJAN [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. JASHUBEN [REFERRED TO]
SARLA VERMA VS. DELHI TRANSPORT CORPORATION [REFERRED TO]
NINGAMMA VS. UNITED INDIA INSURANCE CO LTD [REFERRED TO]
NIZAM INSTITUTE OF MADICAL SCIENCES VS. PRASANTH S CHANANKA [REFERRED TO]
RESHMA KUMARI VS. MADAN MOHAN [REFERRED TO]
MALAY KUMAR GANGULY VS. SUKUMAR MUKHERJEE [REFERRED TO]
IBRAHIM VS. RAJU [REFERRED TO]
GOVIND YADAV VS. NEW INDIA INSURANCE COMPANY LIMITED [REFERRED TO]
K NARASIMHA MURTHY VS. MANAGER ORIENTAL INSURANCE CO LTD [REFERRED TO]
RAJESH VS. RAJBIR SINGH [REFERRED TO]
BALRAM PRASAD VS. KUNAL SAHA [REFERRED TO]
RAMAN VS. UTTAR HARYANA BIJLI VITRAN NIGAM LTD. [REFERRED TO]
REKHA JAIN VS. NATIONAL INSURANCE CO. LTD. [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. PRANAY SETHI [REFERRED TO]
MAGMA GENERAL INSURANCE CO LTD VS. NANU RAM ALIAS CHUHRU RAM & ORS [REFERRED TO]
M/S. ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD VS. MANDALA YADAGARI GOUD AND OTHER [REFERRED TO]
MAHARAJA AGRASEN HOSPITAL VS. MASTER RISHABH SHARMA [REFERRED TO]
KAJAL VS. JAGDISH CHAND [REFERRED TO]
KIRTI VS. ORIENTAL INSURANCE COMPANY LIMITED [REFERRED TO]
R. VALLI VS. TAMIL NADU STATE TRANSPORT CORPORATION LTD [REFERRED TO]