VAIBHAV PANDEY Vs. STATE OF U.P.

Referred Judgements :-

MRUTUNJAY PANI VS. NARMADA BALA SASMAL [REFERRED TO]
INDRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
KUSHESWAR PRASAD SINGH VS. STATE OF BIHAR [REFERRED TO]
K KRISHNA MURTHY VS. UNION OF INDIA [REFERRED TO]
DEVENDRA KUMAR VS. STATE OF UTTARANCHAL [REFERRED TO]
VIKAS KISHANRAO GAWALI VS. STATE OF MAHARASHTRA [REFERRED TO]