(1.) Notice on behalf of the respondent no.1 has been accepted by the office of learned Assistant Solicitor General of India whereas the office of learned Chief Standing Counsel has accepted notice for respondent no.2. Shri Shailesh Kumar Pathak has accepted notice for respondent no.3 and Shri Subhash Chandra Pandey has accepted notice for respondent no. 4 and 5.
(2.) Issue notice to respondent no.6 and 7 returnable on 13/4/2022.
(3.) Steps by tomorrow i.e. 9/3/2022.