PARAS PANT Vs. STATE OF U.P.

JUDGEMENT

(1.) List revised. No one appears on behalf of the informant.

(2.) Heard learned counsel for the applicant and the learned A.G.A.

(3.) This is a bail application on behalf of the applicant Paras Pant in connection with Case Crime No.23 of 2019, under Ss. 420, 406, 467, 468, 471, 477-A, 120-B I.P.C., Police Station Govind Nagar, district Kanpur Nagar.