STATE OF U. P. Vs. ANKITA SAXENA

Referred Judgements :-

SHIV SHARMA AND OTHERS V. STATE OF U.P. AND OTHERS [REFERRED TO]
ANAND KUMAR YADAV AND OTHERS V. UNION OF INDIA AND OTHERS [REFERRED TO]
STATE OF U.P. V. ANAND YADAV [REFERRED TO]
STATE OF U.P. VS. SHIV KUMAR PATHAK [REFERRED TO]