LAWS(ALL)-2022-4-124

DOD RAM Vs. STATE OF U.P.

Decided On April 26, 2022
Dod Ram Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Sri Shekhar Dwivedi, Advocate holding brief of Sri Durvesh Kumar, learned counsel for the revisionist and Sri Vinod Kant, learned Additional Advocate General assisted by Sri Vinay Prakash Shahu, learned counsel for the opposite party.