LAWS(ALL)-2022-3-32

PRASIDDH NARAYAN YADAV Vs. STATE OF U.P.

Decided On March 04, 2022
Prasiddh Narayan Yadav Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Mr. Sanjay Kumar Pandey, learned counsel for the petitioner, Mr. Pranab Ojha, learned Standing Counsel for the State-respondent and Shushil Kumar Mirshra, learned counsel for the respondent Nos. 2&3, who will file his vakalatnama in the Registry today itself.