LAWS(ALL)-2022-1-80

BADRI NATH TRIPATHI Vs. STATE OF UTTAR PRADESH

Decided On January 18, 2022
Badri Nath Tripathi Appellant
V/S
STATE OF UTTAR PRADESH Respondents

JUDGEMENT

(1.) Heard Sri R.K.Ojha, Senior Advocate, assisted by Sri Abhishek Goswami, for the petitioner, and learned Standing Counsel for respondents-State.

(2.) On 7/1/2022 following order was passed:

(3.) Pursuant to the aforesaid order, instructions have come, which has been placed before the Court and are taken on record.