(1.) Counter affidavit filed Shri Syed Riyaz Askari on behalf of opposite party nos. 4 and 5 today in the Court, is taken on record.
(2.) Heard leaned counsel for petitioner, learned counsel for opposite party nos. 4 and 5 and learned A.G.A. for State.
(3.) This habeas corpus writ petition has been filed by seeking following reliefs:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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