(1.) Heard learned counsel for the petitioner and Mr. Ashish Mishra, learned counsel for the respondent no.2.
(2.) The writ petition no. 10584 of 2021 has been filed by the Sandeep Mittal-petitioner, the interim prayer prayed for as follows:-
(3.) The petitioner's final prayer is as follows :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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