(1.) Heard learned counsel for the applicant and learned A.G.A. for the State as well as perused the record.
(2.) Notices to respondent nos.2, 3 and 4 are dispensed with.
(3.) Through this application the applicant has prayed for following relief:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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