ANAND KUMAR MISHRA Vs. STATE OF U.P.

JUDGEMENT

(1.) Heard Sri S.K. Kalia, learned Senior Advocate assisted by Sri Srideep Chaterjee, learned counsel for the petitioner, Sri Subham Tripathi, learned counsel for King George Medical University, Lucknow (KGMU). Dr. V.K. Singh, learned counsel for the applicant/complainant seeking impleadment has also been heard.

(2.) By means of this petition the petitioner has challenged the Government Order dated 02.06.2020 so far as it relates to issuance of directions to the appointing/disciplinary authority of the petitioner for taking appropriate decision with respect to the appointment of the petitioner. It has also been prayed that the petitioner be allowed to work on the post of Head Assistant and be paid regular salary as and when the same falls due.

(3.) Pleadings have been exchanged.