NAVI HASAN Vs. UP POWER CORPORATION

JUDGEMENT

(1.) Heard Sri Surya Narayan, learned counsel for the petitioner and Sri Pranjal Mehrotra, learned counsel for the respondents.

(2.) This writ petition has been filed praying for following reliefs:-

(3.) The petitioner has earlier filed Writ-C No. 26241 of 2021 (Navi Hasan Versus U.P. Power Corporation Limited and 2 others), which was disposed of by this Court vide order dtd. 22/10/2021, the operative portion of aforesaid order is reproduced below:- .Accordingly, the writ petition is disposed of with the following directions: