(1.) The application seeks condonation of delay in filing the criminal revision.
(2.) Heard learned counsel for the revisionist and learned A.G.A. for the State.
(3.) None appears for respondent no.2.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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