LAWS(ALL)-2022-4-33

SONI DEVI Vs. STATE OF U.P.

Decided On April 07, 2022
SONI DEVI Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Sri S.B.Singh, learned counsel holding brief of Sri Rashid Ali, learned counsel for the applicant in leading application under Sec. 482 Cr.P.C. along with other counsel in the connected applications, Sri Sudhir Kumar Agarwal, learned counsel for the opposite party no.2 and Sri Rajeshwar Singh, along with Sri Rakesh Chandra Srivastava learned A.G.As. assisted by Sri Madnesh Prasad Singh, State Law Officer learned counsel for the State.